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Supreme Court - Daily Orders

Pt. Parmanand Katara Senior Advocate vs Union Of India And Ors. Ministry Of Home ... on 15 December, 2017

     Item No.110                                      1

                                             REGISTRAR COURT. 2                        SECTION PIL-W

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

                                          BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Writ Petition(s)(Civil)                        No(s).    147/2016

     PT. PARMANAND KATARA SENIOR ADVOCATE                                            Petitioner(s)

                                                             VERSUS

     UNION OF INDIA AND ORS.                        MINISTRY OF HOME AFFAIRS & ORS.
                                                                             Respondent(s)

     Date : 15-12-2017 This petition was called on for hearing today.


     For Petitioner(s)
                                             Petitioner-in-person

     For Respondent(s)                      Ms. Sheeau Sethi,Adv.
                                            Mr. Gurmeet Singh Makker, AOR

                                            Mr. B. Krishna Prasad, AOR

                                            Ms. Surajita Pattanaik,Adv.
                                            Mr. B.V. Balaram Das,Adv.

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Respondent No. 2 has already filed the counter affidavit. Ms. Reena Pandey, Ld. Counsel had earlier sought time for filing vakalatnama and the counter affidavit on behalf of respondent Nos. 1 and 3 but till date she has not filed the same.

Today Ms. Surjita Pattanaik, Ld.Counsel appears for Union of India and seeks time for filing vakalatnama and the counter affidavit. Four weeks time, as last chance is given to file the same.

Signature Not Verified Service of notice is complete on the respondent No.3 but no

one has entered appearance on his behalf.

Digitally signed by MADHU GROVER Date: 2017.12.16 11:34:31 IST Reason:

List again on 14.2.2018.

SANJAY PARIHAR Registrar MG