Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(3) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018 (3)In its findings, the Authority may affirm or revise its findings or the directions recorded under sub-regulation (1) or (2).
