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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(iv) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015

(iv)any e-mail address made available by the addressee to the tax authority or any person authorized by such tax authority.