Supreme Court - Daily Orders
Justice Vikas Kunvar Srivastav vs Union Of India on 17 July, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.25 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 660/2023
JUSTICE VIKAS KUNVAR SRIVASTAV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 17-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Prem Prakash, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with connected matter(s) (SLP[C] No.8575-8576/2023, W.P.[C] No.501/2023 and W.P.[C] No.232/2023) which are pending before the Bench presided over by Hon’ble Chief Justice of India subject to orders of the Hon’ble CJI.
(ASHA SUNDRIYAL) (POONAM VAID)
ASTT. REGISTRAR CUM PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.07.18
16:30:28 IST
Reason: