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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983

(1)The Pass Book of the account of every institution shall be maintained by the Headmaster/Principal of the Institution, who shall send it to the Treasury/Sub-Treasury in the last week of every month so that the entries may be made therein.