Madras High Court
Aman Sharma vs Dr.J.S.Sayikumar on 1 August, 2025
Author: M.S.Ramesh
Bench: M.S.Ramesh
L.P.A.SR No.115396 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 01.08.2025
CORAM :
THE HONOURABLE MR. JUSTICE M.S.RAMESH
AND
THE HONOURABLE MR. JUSTICE V.LAKSHMINARAYANAN
LPA SR No.115396 of 2025
1. Aman Sharma
Member Secretary,
Pondicherry Institute of Post Matric Technical Education,
(PIPMATE), Lawspet, Puducherry – 605 008
2. G.Rani
The Principal, Women's Polytechnic College,
Lawspet, Puducherry – 605 008 ... Petitioners
Vs.
Dr.J.S.Sayikumar ... Respondents
PRAYER: Petition filed under Clause 15 of the Letters Patent to set aside the
order dated 11.06.2025 and consequential order dated 04.07.2025 passed in
Cont.P.No.179 of 2025.
For Petitioners : Mr.R.Syed Mustafa
ORDER
Page 1 of 4
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/08/2025 03:49:44 pm ) L.P.A.SR No.115396 of 2025 (Order of the Court was made by M.S.RAMESH, J.) When the petition is taken up for hearing, the learned counsel for the petitioners seeks permission of this Court to dismiss the petition as not pressed and has made an endorsement to that effect in the bundle.
In view of the submission and the endorsement made by the learned counsel appearing for the petitioners, the present petition is hereby dismissed as not pressed. Consequently, the appeal is rejected at the SR Stage itself.
[M.S.R., J.] [V.L.N., J.]
01.08.2025
Index: Yes/No
Internet:Yes/No
Neutral Citation: Yes/No
ssd
Page 2 of 4
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/08/2025 03:49:44 pm )
L.P.A.SR No.115396 of 2025
Page 3 of 4
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/08/2025 03:49:44 pm ) L.P.A.SR No.115396 of 2025 M.S.RAMESH, J.
AND V.LAKSHMINARAYANAN, J.
ssd L.P.A.SR No.115396 of 2025 01.08.2025 Page 4 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/08/2025 03:49:44 pm )