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[Cites 0, Cited by 4] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(g) in The Motor Vehicles Act, 1988

(g)that the name and address of the operator shall be painted or otherwise firmly affixed to every vehicle to which the permit relates on the exterior of the body of that vehicle on both sides thereof in a colour or colours vividly contrasting to the colour of the vehicle centered as high as practicable below the window line in bold letters.