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Madhya Pradesh High Court

Shri Siddarth Jain vs The State Of Madhya Pradesh on 3 September, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 4886 of 2021 (SHRI SIDDARTH JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 03-09-2022 As prayed for by Shri Rinku Shakya- Advocate for the petitioner, list the matter after two weeks.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE MKB Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 9/3/2022 4:15:19 PM