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[Cites 0, Cited by 0] [Section 61(12)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(12)(d) in The Orissa Factories Rules, 1950

(d)Effective steps shall be taken to prevent leakage of such liquids into basements, sumps or drains and to confine any escaping liquid within safe limits.