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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Mizoram - Subsection

Section 76(2)(c) in Mizoram Cooperative Societies Act, 2006

(c)where the co-operative is a member of the hate union, not exceeding three percent may be transferred in the manne 11 prescribed to a ' co-operative education fund’ maintained by the co-operative union;