Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Tamilnadu - Subsection Section 52(iii) in Grant-in-Aid Code of the Tamil Nadu Educational Department (iii)Rooms in hostel buildings for the construction of which grant will be sought at any time must be of not less than the following dimensions: -
