Himachal Pradesh High Court
Shivanand Gora vs . State Of H.P. on 24 March, 2022
Bench: Sabina, Satyen Vaidya
Shivanand Gora vs. State of H.P. .
CWP No.1337 of 2022 24.03.2022 Present: Mr. Rajiv Jiwan, Sr. Advocate with Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for the respondents/State.
CWP No.1337 of 2022 & CMP No.2250 of 2022 Notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 14th July, 2022.
( Sabina )
Judge
( Satyen Vaidya )
March 24, 2022 Judge
(Yashwant)
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