Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(i) in Foreign Exchange Management (Acquisition and Transfer of Immovable Property in India) Regulations, 2018 (i)all applicable laws, rules, regulations or directions for the time being in force are duly complied with; and
