Rajasthan High Court - Jaipur
General Manager Operation And Anr vs Om Prakash Cheepa And Anr on 17 July, 2018
Author: Munishwar Nath Bhandari
Bench: Munishwar Nath Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1947/2017
General Manager Operation And Anr
----Appellant
Versus
Om Prakash Cheepa And Anr
----Respondent
For Appellant(s) : Mr. Vinayak Joshi. For Respondent(s) : Mr. Tanveer Ahamad.
HON'BLE MR. JUSTICE MUNISHWAR NATH BHANDARI HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI Order 17/07/2018 List the matter on 19.7.2018 as a first case, as prayed.
(DINESH CHANDRA SOMANI),J (M. N. BHANDARI),J A.Arora/-6.
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