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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(e) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(e)The Board shall meet on all working days of a week, but the sitting frequency can be extended by the Principal Magistrate. The State Government may also extend the number of sittings in a week by a general or special order.