Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

M/S Allen Career Institute vs Commissioner Of Income Tax Kota on 12 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.1                              COURT NO.5                SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20188/2018

     (Arising out of impugned final judgment and order dated 12-09-2017
     in DBITA No. 537/2011 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     M/S ALLEN CAREER INSTITUTE                                         Petitioner(s)

                                                    VERSUS

     COMMISSIONER OF INCOME TAX KOTA                                    Respondent(s)


     WITH
     Diary No(s). 20195/2018 (XV)
     (FOR CONDONATION OF DELAY IN FILING ON IA 83505/2018
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     83508/2018)

      Diary No(s). 20192/2018 (XV)
     (FOR ADMISSION and I.R. and IA No.83526/2018-CONDONATION OF DELAY
     IN FILING and IA No.83527/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 12-07-2018 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr. Snjay Jhanwar, Adv.
                                       Mr. P. Khurana, Adv.
                                       Mr. Tarun Gupta, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice, returnable in six weeks.

(ASHWANI THAKUR) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH)