Punjab-Haryana High Court
M/S Sham Box Manufacturing Pvt. Ltd. ... vs Sh. Pit Ram on 25 March, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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FAO No.5023 of 2007
DATE OF DECISION: 25.03.2009
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M/s Sham Box Manufacturing Pvt. Ltd. Plot No.60, Sector 5, IMT,
Manesar, District Gurgaon.
. . . . Appellant
VS.
Sh. Pit Ram
. . . . Respondent
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CORAM : HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: None for the appellant.
Mr.Ashwani Bakshi, Advocate for the respondent.
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RAKESH KUMAR JAIN J.(ORAL)
No one has put in appearance on behalf of the appellant nor any request has been made.
Dismissed for non-prosecution.
(RAKESH KUMAR JAIN)
MARCH 25, 2009 JUDGE
vivek