Bombay High Court
Achuthankutty K. Achutha Menon vs Principal Secretary, Urban ... on 22 June, 2022
Bench: R.D. Dhanuka, M. G. Sewlikar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 182 OF 2022
Umesh Vitthaldas Adiecha ....PETITIONER
V/S
Principal Secretary, Urban Development Dept.....RESPONDENT
And Ors
WITH
WRIT PETITION NO. 185 OF 2022
Achuthankutty K. Achutha Menon ....PETITIONER
V/S
Principal Secretary, Urban Development Dept.....RESPONDENT
Govt. Of Maharashtra And Ors
WITH
WRIT PETITION NO. 183 OF 2022
Sukhdeo Jagdevrao Phadtare ....PETITIONER
V/S
Prin. Secretary, Urban Development Dept. , ....RESPONDENT
Govt. Of Maharashtra And Ors
WITH
WRIT PETITION NO. 184 OF 2022
Arjun Shivram Fasge ....PETITIONER
V/S
Prin. Secretary, Urban Development Dept. Govt.
....RESPONDENT
Of Maharashtra And Ors
WITH
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WRIT PETITION NO. 190 OF 2022
Shriram Dattatraya Prabhune ....PETITIONER
V/S
Prin. Secretary, Urban Development Dept. , ....RESPONDENT
Govt. Of Maharashtra And Ors
WITH
WRIT PETITION NO. 189 OF 2022
Ashok Ramesh Kirve ....PETITIONER
V/S
Prin. Secretary, Urban Development Dept. , ....RESPONDENT
Govt. Of Maharashtra And Ors
WITH
WRIT PETITION NO. 188 OF 2022
John Daniel Oommen ....PETITIONER
V/S
Prin. Secretary, Urban Development Dept. , ....RESPONDENT
Govt. Of Maharashtra And Ors
WITH
WRIT PETITION NO. 205 OF 2022
Udaykumar Anantrao Kulkarni ....PETITIONER
V/S
Principal Secretary, Urban Development Dept.,
....RESPONDENT
Govt. Of Maharashtra And Ors
WITH
WRIT PETITION NO. 187 OF 2022
Mahadeo Shankar Shendkar ....PETITIONER
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V/S
Prin. Secretary, Urban Development Dept. , ....RESPONDENT
Govt. Of Maharashtra And Ors
=
CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. G. SEWLIKAR, JJ DATE : 22nd June, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/07/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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