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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Chattisgarh - Subsection

Section 58(1)(b) in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2011

(b)to verify all or any part of the representation on affidavit: