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Delhi High Court - Orders

Essel Finance Advisors And Management ... vs Sanjeev Srivastva & Ors on 16 March, 2021

Author: C. Hari Shankar

Bench: C. Hari Shankar

$~8(company matter)
*        IN THE HIGH COURT OF DELHI AT NEW DELHI
+        CCP(CO.) 4/2020 & C.A. NO.324/2020, C.A. NO.381/2020,
         C.A. NO.382/2020
         ESSEL FINANCE ADVISORS AND MANAGEMENT LLP
         AND ANR.                       ..... Petitioners
                       Through

                             versus

         SANJEEV SRIVASTVA & ORS.            ..... Respondents
                      Through     Mr. Vijay Aggarwal, Ms. S.
                      Ghose, Mr. Naman Joshi and Mr. Hardik
                      Sharma, Advs.
                      Mr. Rajesh Gogna, CGSC
                      Mr. Keshav Mohan, Adv. for Respondent

         CORAM:
         HON'BLE MR. JUSTICE C. HARI SHANKAR
                 ORDER

% 16.03.2021

1. Owing to paucity of time, it is not possible to take up this matter today.

2. Renotify on 9th April, 2021.

C. HARI SHANKAR, J MARCH 16, 2021 dsn