Delhi High Court - Orders
Essel Finance Advisors And Management ... vs Sanjeev Srivastva & Ors on 16 March, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~8(company matter)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 4/2020 & C.A. NO.324/2020, C.A. NO.381/2020,
C.A. NO.382/2020
ESSEL FINANCE ADVISORS AND MANAGEMENT LLP
AND ANR. ..... Petitioners
Through
versus
SANJEEV SRIVASTVA & ORS. ..... Respondents
Through Mr. Vijay Aggarwal, Ms. S.
Ghose, Mr. Naman Joshi and Mr. Hardik
Sharma, Advs.
Mr. Rajesh Gogna, CGSC
Mr. Keshav Mohan, Adv. for Respondent
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 16.03.2021
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Renotify on 9th April, 2021.
C. HARI SHANKAR, J MARCH 16, 2021 dsn