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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(h) in Himachal Pradesh Societies Registration Act, 2006

(h)"member of the Society" means a person who has been admitted in the Society according to the regulations thereof, continues for the time being to be a member of the Society and,
(i)having paid subscription,
(ii)having signed the roll or list of members,
(iii)having not resigned, in accordance with the regulations of the Society;