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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(2)(ii) in The Orissa Development Authorities Act, 1982

(ii)the salary and allowances and conditions of service of the Secretary and other officers and employees of the Authority under Subsection (2) of Section 4 ;