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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(11) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(11)Pending allotment of registration number as a member, the self employed person shall continue to make his monthly contribution at the rate of Re. 1.00 (Rupee One) per month before the 5th of every month.