Supreme Court - Daily Orders
M.C. Priyamvada vs M.G. Ajayan And Others on 11 August, 2014
" ITEM NO.19 COURT NO.10 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5867/2014
(Arising out of impugned final judgment and order dated 11/02/2014
in CRLMC No. 3335/2012 passed by the High Court of Kerala at
Ernakulam)
M.C. PRIYAMVADA Petitioner(s)
VERSUS
M.G. AJAYAN AND OTHERS Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 11/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mrs. Bindu K. Nair, Adv.
Mr. P. George Giri, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(R.NATARAJAN) (JASWINDER KAUR)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.08.12
14:07:11 IST
Reason: