Patna High Court - Orders
M/S Ram Pravesh Rai Estate (P) Ltd. vs Sri Rajesh Kumar Singh @ Munna on 27 November, 2014
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.16929 of 2012
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M/S Ram Pravesh Rai Estate (P) Ltd.
.... .... Petitioner/s
Versus
Sri Rajesh Kumar Singh @ Munna
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Binod Kumar Singh
For the Respondent/s : Mr. Kaushlendra Kumar Sinha
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
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3 27-11-2014On the joint prayer made on behalf of the parties, post this matter under the same heading after three weeks.
(Rajendra Kumar Mishra, J) P.S./-
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