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Patna High Court - Orders

M/S Ram Pravesh Rai Estate (P) Ltd. vs Sri Rajesh Kumar Singh @ Munna on 27 November, 2014

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.16929 of 2012
                     ======================================================
                     M/S Ram Pravesh Rai Estate (P) Ltd.
                                                                           .... .... Petitioner/s
                                                        Versus
                     Sri Rajesh Kumar Singh @ Munna
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :   Mr. Binod Kumar Singh
                     For the Respondent/s     : Mr. Kaushlendra Kumar Sinha
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                     MISHRA
                     ORAL ORDER
                                                      ------------

3       27-11-2014

On the joint prayer made on behalf of the parties, post this matter under the same heading after three weeks.

(Rajendra Kumar Mishra, J) P.S./-

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