Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 28 in THE RAJASTHAN MADARSA BOARD ACT, 2020 28. Power of State Government to make rules.- The State Government may, by notification in the Official Gazette, make rules to carry out the purposes of this Act.
