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State of Odisha - Section

Section 11 in The Orissa Glanders and Farcy Rules, 1941

11. Precaution during transit of diseased horse or carcass.

- When carcass of a horse, which is diseased or which is believed to be diseased is about to be removed to another place for examination, slaughter, cremation, burial or any other lawful purpose, the owner or person in charge of the horse or carcass shall attach a suitable covering over the nostrils and to any part of the body from which, contagious or infectious matter may escape, so as to minimise the danger of spreading infection during removal.