Supreme Court - Daily Orders
U.P. State Road Transport Corp. vs Sri Chandra Shekhar Pandey on 16 July, 2014
ITEM NO.14 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27095/2013
(Arising out of impugned final judgment and order dated 17/12/2012
in CMWP No. 60093/2005 passed by the High Court Of Judicature At
Allahabad)
U.P. STATE ROAD TRANSPORT CORP. Petitioner(s)
VERSUS
SRI CHANDRA SHEKHAR PANDEY Respondent(s)
(Prayer for interim relief and office report)
Date : 16/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Ms. Garima Prashad ,Adv.
For Respondent(s)
Mr. Bharat Sangal ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Special leave petition is dismissed.
(NEELAM GULATI) (USHA SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Rajni Mukhi Date: 2014.07.16 17:25:31 IST Reason: