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[Cites 0, Cited by 0] [Section 386(1)] [Section 386] [Entire Act]

State of Odisha - Subsection

Section 386(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)acquire any land required for the purpose of opening, widening, extending, diverting or otherwise improving any public street, bridge or sub-way or of making any public street, bridge or subway and the buildings, if any, standing upon such land;