Supreme Court - Daily Orders
State Of Uttarakhand vs Zaheer Alam on 28 November, 2014
Bench: V. Gopala Gowda, C. Nagappan
ITEM NO.25 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)No......./2014
CRLMP No(s). 22762/2014
(Arising out of impugned final judgment and order dated 24/09/2013
in CRLAP No. 126/2010 passed by the High Court of Uttarakhand at
Nainital)
STATE OF UTTARAKHAND Petitioner(s)
VERSUS
ZAHEER ALAM AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 28/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Rajiv Nanda,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P.(Crl.) No. 10145 of 2013 [CRLMP No. 23817/2013].
Signature Not Verified(S. K. RAKHEJA) Digitally signed by Sushil Kumar Rakheja Date: 2014.11.29 (MALA KUMARI SHARMA) 10:44:59 IST Reason: COURT MASTER COURT MASTER