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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Bombay Presidency - Subsection

Section 31(4) in The Bombay University Act, 1974

(4)The term of office of elected and nominated members, except the student members, shall be three years. [The term of office of the student members shall be co-terminus with the term of office of the student members of the Students'] [These words were substituted for the words 'the term of office of the student members shall be one year' by Maharashtra 60 of 1975, section 5.] Council.