Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 13] [Entire Act] Union of India - Subsection Section 13(c) in The Indian Partnership Act, 1932 (c)where a partner is entitled to interest on the capital subscribed by him such interest shall be payable only out of profits;
