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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2)(b) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(b)affix a copy of the order at a conspicuous place on such premises used for the purposes of the clinical establishment.