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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(4)(ii) in The United Provinces Borstal Act, 1938

(ii)an offence punishable with imprisonment under the Public Gambling Act, 1877, the Opium Act, 1878, or the United Provinces Excise Act, 1914 ;