Section 10 in The Tamil Nadu Prohibition Of Harassment Of Women Act, 1998
10. Repeal and saving.—
(1)The Tamil Nadu Prohibition of Eve-teasing Ordinance, 1998 (Tamil Nadu Ordinance 4 of 1998) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance shall be deemed to have been done or taken under this Act.
