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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 19(1)(a) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(a)matters pertaining to staff strength, wages and salary structures, emoluments, perquisites and personnel policies;