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Madhya Pradesh High Court

Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 17 January, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-2664-2013 (JITENDRA @JITTU CHOURASIA Vs THE STATE OFIWADHYA PRADESH) 25 Jabalpur, Dated : 17-01-2018 List after ten days along with Cr. A No.785/2014, Cr.A. No.782/2014, Cr.A. No.2667/2013, Cr.A No.2667/2013 and Cr.A. No.3212/2013.

(J.K. MAHESHWARI) JUDGE Astha