Madhya Pradesh High Court
Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 17 January, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2664-2013 (JITENDRA @JITTU CHOURASIA Vs THE STATE OFIWADHYA PRADESH) 25 Jabalpur, Dated : 17-01-2018 List after ten days along with Cr. A No.785/2014, Cr.A. No.782/2014, Cr.A. No.2667/2013, Cr.A No.2667/2013 and Cr.A. No.3212/2013.
(J.K. MAHESHWARI) JUDGE Astha