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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(1)(v) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(v)The Commission may not make an interim order if it is satisfied that the licensee has agreed to take and is taking all such steps as the Commission considers necessary to secure compliance with the condition or requirement in question.