Section 12AB(4)(e) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 12AB(4)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(4)(e) in The Income Tax Act, 1961

(e)any activity being carried out by the trust or institution—

(i)is not genuine; or

(ii)is not being carried out in accordance with all or any of the conditions subject to which it was registered; or