Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 27 in The Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974 27. Penalty for contravention of certain rules. - Any person who contravenes any of the provisions of rules 4,6, 7,9 or 20 shall be punishable with fine which may extend to one thousand rupees.
