Bombay High Court
Shiv Kumar Gupta vs Union Of India And Ors on 5 October, 2018
Author: A. S. Gadkari
Bench: A. S. Gadkari
ssm 1 293-wp1244.07.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 1244 OF 2007
Shiv Kumar Gupta ....Petitioner.
Vs.
Union of India & Ors. ....Respondents.
None for the Petitioner.
Mr. Amit Palkar APP, for the Respondent-State.
CORAM : A. S. GADKARI, J.
DATE : 5th OCTOBER, 2018. P.C.:-
None for the Petitioner.
Dismissed for non-prosecution.
SS Digitally signed by S S Mashalkar (A.S. GADKARI, J.) Mashalkar Date: 2018.10.09 11:34:25 +0530 1/1