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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(1)(iii) in Rajasthan Muslim Wakf Regulations, 1964

(iii)it is not submitted within the period specified in regulation 56(1) and is not accompanied by an application for condonation of delay; or