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[Cites 0, Cited by 0] [Section 131(3)] [Section 131] [Entire Act]

State of Sikkim - Subsection

Section 131(3)(k) in Sikkim Urban and Regional Planning and Development Act, 1998

(k)In respect of matters relating to leasing or hiring out or transfer of any property belonging to the Authority and matters ancillary or consequential thereto;