Section 3(2)(c) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993

(c)any goods constituting the bona fide personal baggage of any person, including a passenger or member of a crew in any vessel or conveyance, going out of India:

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Union of India - Subsection

Section 3(2)(c) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993