Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 107] [Article 31A(1)] [Article 31A] [Constitution] Constitution Subarticle Article 31A(1)(a) in Constitution of India (a)the acquisition by the State of any estate or of any rights therein or the extinguishments or modification of any such rights, or