Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 39 in The West Bengal Factories (Exemption) Rules, 1982 39. factories on the actual production of calcined petroleum coke or calcined anthracite except storage of raw material in the silo and packing of finished product;
