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[Cites 0, Cited by 9] [Section 68(3)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(3)(b) in The Motor Vehicles Act, 1988

(b)to perform the duties of a Regional Transport Authority where there is no such Authority and, if it thinks fit or if so required by a Regional Transport Authority, to perform those duties in respect of any route common to two or more regions;