Supreme Court - Daily Orders
The State Of Rajasthan vs Anil Dev Kalla on 22 January, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar
ITEM NO.8 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42424/2017
(Arising out of impugned final judgment and order dated 12-04-2017
in DBWR No. 60/2017 20-07-2016 in DBCSAW No. 744/2015 passed by the
High Court Of Judicature For Rajasthan At Jodhpur)
THE STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
ANIL DEV KALLA Respondent(s)
(IA No.5794/2018-CONDONATION OF DELAY IN FILING SLP)
Date : 22-01-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Ajay Kapur, AAG, Rajasthan
Mr. Anirudh Singh, Adv.
Mr. Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.
However, the question of law is kept open.
Pending Interlocutory Applications, if any, stand disposed of.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.01.23 16:39:54 IST Reason: