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Supreme Court - Daily Orders

The State Of Rajasthan vs Anil Dev Kalla on 22 January, 2018

Bench: Kurian Joseph, Mohan M. Shantanagoudar

     ITEM NO.8                              COURT NO.5                 SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42424/2017

     (Arising out of impugned final judgment and order dated 12-04-2017
     in DBWR No. 60/2017 20-07-2016 in DBCSAW No. 744/2015 passed by the
     High Court Of Judicature For Rajasthan At Jodhpur)

     THE STATE OF RAJASTHAN & ORS.                                       Petitioner(s)

                                                    VERSUS

     ANIL DEV KALLA                                                      Respondent(s)

     (IA No.5794/2018-CONDONATION OF DELAY IN FILING SLP)

     Date : 22-01-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)                 Mr. Ajay Kapur, AAG, Rajasthan
                                       Mr. Anirudh Singh, Adv.
                                       Mr. Milind Kumar, AOR

     For Respondent(s)

                   UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

We do not find any reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.

However, the question of law is kept open.

Pending Interlocutory Applications, if any, stand disposed of.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.01.23 16:39:54 IST Reason: