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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(b) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(b)when there is no controlled price as mentioned in sub-clause (a) and when the rate in respect of sale by such wholesaler or retailer is fixed by the manufacturer or producer or distributor at the rate so fixed;