Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(3) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017 (3)The Deputy Director shall assist the Director in such academic and administrative work as may be considered necessary from time to time.
